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Ravu Laxmikanthiah. Another vs Ravu Venkat Rao. 3 Others
2023 Latest Caselaw 903 Tel

Citation : 2023 Latest Caselaw 903 Tel
Judgement Date : 22 February, 2023

Telangana High Court

Ravu Laxmikanthiah. Another vs Ravu Venkat Rao. 3 Others on 22 February, 2023

Bench: A.Santhosh Reddy

     THE HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

              SECOND APPEAL NO.785 OF 2001

JUDGMENT:

The present second appeal is filed aggrieved by the

judgment and decree dated 22.03.2021 passed in A.S.No.24 of

1997 on the file of Senior Civil Judge, Bhongir.

2. Learned counsel for respondent No.1 is present.

3. No representation on behalf of the appellants' inspite of

listing the matter under the caption "for dismissal". It appears

that the appellants are not interested to prosecute the matter.

3. Accordingly, the Second Appeal is dismissed for non-

prosecution. No costs.

Pending miscellaneous applications, if any, shall stand

closed.

____________________________ JUSTICE A.SANTHOSH REDDY Date: 22.02.2023 ns

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