Citation : 2023 Latest Caselaw 878 Tel
Judgement Date : 21 February, 2023
THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
AND THE HON'BLE SRI JUSTICE PULLA KARTHIK
WRIT APPEAL Nos.855 AND 866 OF 2022
COMMON JUDGMENT: (per AKS,J)
Learned counsel for the appellants seek permission of
this Court to withdraw the appeals with a liberty to the
appellants to pursue the remedies available under law.
2. Permission is accorded.
3. Granting liberty as sought for, the Writ Appeals are
dismissed as withdrawn. There shall be no order as to costs.
Miscellaneous Petitions, if any, pending in these Writ
Appeals shall stand closed.
___________________________ ABHINAND KUMAR SHAVILI, J
_________________ PULLA KARTHIK, J Date: 21-02-2023.
MD
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