Smt. K. Hema Kumari vs Mr. D.P. Yadagiri And Another
2023 Latest Caselaw 852 Tel

    HON'BLE Dr. JUSTICE CHILLAKUR SUMALATHA

                             AND

      HON'BLE SMT JUSTICE M.G. PRIYADARSINI

                   F.C.A.No.92 of 2012

ORDER: (Per Hon'ble Dr. Justice Chillakur Sumalatha)


     Aggrieved by the Judgment dated 31.05.2010 in

O.S.No.15 of 2008 on the file of the Family Court, Ranga

Reddy District at L.B. Nagar, the present appeal is filed.


     2.    No representation on appellant's side on call.

There was no representation even on 10.01.2023 and

30.01.2023

. Though the matter is listed on this day under

the caption "for dismissal", yet there is no representation.

3. Hence, the appeal stands dismissed without

costs for non prosecution.

4. As a sequel, miscellaneous petitions pending, if

any, shall stand closed.

________________________________________ Dr. JUSTICE CHILLAKUR SUMALATHA

______________________________ JUSTICE M.G.PRIYADARSINI

Date: 20.02.2023 sai Dr.CSL,J & MGP,J F.C.A.No.92 of 2012

HON'BLE Dr. JUSTICE CHILLAKUR SUMALATHA

AND

HON'BLE SMT JUSTICE M.G. PRIYADARSINI

F.C.A.No.92 of 2012

20.02.2023

sai