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Y.V. Mahender Reddy vs Ramulamma
2023 Latest Caselaw 848 Tel

Citation : 2023 Latest Caselaw 848 Tel
Judgement Date : 20 February, 2023

Telangana High Court
Y.V. Mahender Reddy vs Ramulamma on 20 February, 2023
Bench: P Naveen Rao, Nagesh Bheemapaka
                 HON'BLE SRI JUSTICE P.NAVEEN RAO
                                   AND
             HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA


                     APPEAL SUIT NO.569 OF 2019


                            Date:20.02.2023

Between:

Y.V. Mahender Reddy, S/o.late Y. Yella Reddy,
Aged : 51 yrs, Occu : Ex-servicemen,
R/o.LIG 149, Balaji Nagar, Kukatpally,
Hyderabad

                                                .....Appellant
     And

Ramulamma W/o.late Hanumanth Reddy,
Aged 92 yrs, Occu : Household,
R/o.Flat No.304, Jagannath Residency,
Road No.6, Vidyanagar, Hyderabad 500 044 & others
                                                .....Respondents

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

APPEAL SUIT NO.569 OF 2019

JUDGMENT : (Per Hon'ble Sri Justice P.Naveen Rao)

Sri L.Prabhakar Reddy, learned counsel for the appellant circulated

letter dated 17.02.2023 in the registry seeking permission of the Court to

withdraw the Appeal Suit.

Permission is accorded.

Accordingly, the Appeal Suit is dismissed as withdrawn. Pending

miscellaneous applications, if any, shall stand closed.

__________________ P.NAVEEN RAO,J

_____________________________ NAGESH BHEEMAPAKA,J

20th February, 2023 Rds

 
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