Citation : 2023 Latest Caselaw 658 Tel
Judgement Date : 8 February, 2023
HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
A.S.Nos.2598 and 2587 of 1999
COMMON JUDGMENT:
None appears for the appellant in spite of the fact that both the
Appeals are posted to today under the caption 'for dismissal'. Hence,
this Court has no other option except to dismiss both the Appeals.
Accordingly, both the Appeals are dismissed for default. No
costs.
Miscellaneous petitions pending, if any, shall stand closed.
_____________________________________ JUSTICE ABHINAND KUMAR SHAVILI
Date: 08-02-2021 kvr
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