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State Bank Of India/Bm/N.Bad vs M/S.Jai Baj Rang Traders And 8 ...
2023 Latest Caselaw 657 Tel

Citation : 2023 Latest Caselaw 657 Tel
Judgement Date : 8 February, 2023

Telangana High Court

State Bank Of India/Bm/N.Bad vs M/S.Jai Baj Rang Traders And 8 ... on 8 February, 2023

Bench: Abhinand Kumar Shavili

   HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

A.S.Nos.2598 and 2587 of 1999

COMMON JUDGMENT:

None appears for the appellant in spite of the fact that both the

Appeals are posted to today under the caption 'for dismissal'. Hence,

this Court has no other option except to dismiss both the Appeals.

Accordingly, both the Appeals are dismissed for default. No

costs.

Miscellaneous petitions pending, if any, shall stand closed.

_____________________________________ JUSTICE ABHINAND KUMAR SHAVILI

Date: 08-02-2021 kvr

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