Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

National Insurance Company ... vs Md. Basheer Khan,
2023 Latest Caselaw 1001 Tel

Citation : 2023 Latest Caselaw 1001 Tel
Judgement Date : 28 February, 2023

Telangana High Court

National Insurance Company ... vs Md. Basheer Khan, on 28 February, 2023

Bench: Pulla Karthik

     THE HON'BLE SRI JUSTICE PULLA KARTHIK

               M.A.C.MA. No.3063 of 2007

JUDGMENT:

The learned counsel for the appellant insurance

company seeks permission to withdraw the MACMA.

Accordingly permission is granted.

In view of the above, this appeal is dismissed as

withdrawn. There is no order as to costs.

Pending miscellaneous petitions, if any, in this

MACMA shall stand closed.

___________________________ JUSTICE PULLA KARTHIK Date: 28.02.2023 BV

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs