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P Jayanth Kumar And 2 Others vs Thoomukuntla Laxminarayana And ...
2023 Latest Caselaw 1816 Tel

Citation : 2023 Latest Caselaw 1816 Tel
Judgement Date : 26 April, 2023

Telangana High Court
P Jayanth Kumar And 2 Others vs Thoomukuntla Laxminarayana And ... on 26 April, 2023
Bench: A.Santhosh Reddy
     THE HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

                   APPEAL SUIT NO.968 OF 2017

JUDGMENT:

Learned counsel for the appellants has filed a letter dated

25.04.2023 along with a letter signed by appellants dated

05.04.2023 before the Registry seeking permission to withdraw the

Appeal Suit.

Accordingly, this Appeal Suit is dismissed as withdrawn. No

costs.

Pending miscellaneous applications, if any, shall stand

closed.

___________________________ JUSTICE A.SANTHOSH REDDY

26-04-2023 sa

 
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