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Neeradi Ramulu vs Syed Raofuddin
2023 Latest Caselaw 1800 Tel

Citation : 2023 Latest Caselaw 1800 Tel
Judgement Date : 25 April, 2023

Telangana High Court
Neeradi Ramulu vs Syed Raofuddin on 25 April, 2023
Bench: Lalitha Kanneganti
THE HONOURABLE SMT. JUSTICE LALITHA KANNEGANTI

M.A.C.M.A.No.1062 of 2011

JUDGMENT:

This MACMA is disposed of in terms of the Award passed by

the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions pending if any, shall

stand closed.

LALITHA KANNEGANTI, J

Date: 25.04.2023 gvl

 
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