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The New India Assurance Company ... vs Mir Ameer Ali 3 Ors
2023 Latest Caselaw 1754 Tel

Citation : 2023 Latest Caselaw 1754 Tel
Judgement Date : 24 April, 2023

Telangana High Court

The New India Assurance Company ... vs Mir Ameer Ali 3 Ors on 24 April, 2023

Bench: Lalitha Kanneganti

       HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                    M.A.C.M.A.No.1191 of 2008

JUDGMENT:

Learned counsel for the appellant-Insurance Company seeks

permission to withdraw the appeal.

Permission is accorded and the appeal is dismissed as

withdrawn. No order as to costs.

Miscellaneous petitions, if any pending in this appeal, shall stand

dismissed.

_______________________ LALITHA KANNEGANTI, J

24th April, 2023.

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