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Union Of India vs Putte Kamala
2023 Latest Caselaw 1699 Tel

Citation : 2023 Latest Caselaw 1699 Tel
Judgement Date : 19 April, 2023

Telangana High Court

Union Of India vs Putte Kamala on 19 April, 2023

Bench: M.Laxman

         HON'BLE SRI JUSTICE S. RAVI KUMAR

     CIVIL MISCELLANEOUS APPEAL No.527 of 2010
JUDGMENT:

No representation is made on behalf of appellant though the matter is listed under the caption 'for dismissal'. It seems that appellant is not interested to prosecute this case.

2. Hence, civil miscellaneous appeal is dismissed for non-prosecution.

3. Miscellaneous petitions pending, if any, shall stand closed. No costs.

__________________ S. RAVI KUMAR, J 15th March 2016.

mar

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