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Ch.Srinivas Rao, Medak Dt., vs Jasti Dharma Teja, Hyd 3 Otrs, Rep ...
2023 Latest Caselaw 1671 Tel

Citation : 2023 Latest Caselaw 1671 Tel
Judgement Date : 18 April, 2023

Telangana High Court
Ch.Srinivas Rao, Medak Dt., vs Jasti Dharma Teja, Hyd 3 Otrs, Rep ... on 18 April, 2023
Bench: Namavarapu Rajeshwar Rao
THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO

          CRIMINAL REVISION CASE NO.751 OF 2015


JUDGMENT:

When the matter is listed on 13.03.2023, there was no

representation for the petitioner and the matter was posted to

20.03.2023. On 28.03.2023 also there was no representation

for the petitioner and the matter was directed to be listed on

18.04.2023 under the caption "for dismissal".

2. Though the matter is coming up under the caption 'for

dismissal', today also there is no representation for the

petitioner.

3. Therefore, Criminal Revision Case is dismissed for non-

prosecution.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________________ NAMAVARAPU RAJESHWAR RAO, J

Dated: 18-04-2023 CHS

 
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