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National Insurance Co Ltd vs L. Hahnemann
2023 Latest Caselaw 1623 Tel

Citation : 2023 Latest Caselaw 1623 Tel
Judgement Date : 12 April, 2023

Telangana High Court

National Insurance Co Ltd vs L. Hahnemann on 12 April, 2023

Bench: Lalitha Kanneganti

     THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                    M.A.C.M.A. No.2978 of 2008

JUDGMENT:

Learned counsel for the appellant-Insurance Company seeks

permission of the Court to withdraw the appeal.

2. Permission is accorded.

3. Accordingly, M.A.C.M.A. is dismissed as withdrawn. No order

as to costs.

Miscellaneous applications, pending if any, shall stand closed.

__________________________ LALITHA KANNEGANTI, J April 12, 2023

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