K.Kistaiah,R.R.Dist vs Govt.Of Ap,Dist ...
2022 Latest Caselaw 4949 Tel

Citation : 2022 Latest Caselaw 4949 Tel
Judgement Date : 27 September, 2022

Telangana High Court

K.Kistaiah,R.R.Dist vs Govt.Of Ap,Dist ... on 27 September, 2022

Bench: Ujjal Bhuyan, C.V. Bhaskar Reddy

      THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                      AND
       THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY


                WRIT APPEAL No.62 of 2014

JUDGMENT:    (Per the Hon'ble the Chief Justice Ujjal Bhuyan)



     Heard Mr. M.V.Suresh, learned counsel for the

appellant and Mr. Parsa Ananth Nageswara Rao, learned

Government     Pleader         for      Revenue           appearing   for   the

respondents.

2. Learned counsel for the appellant submits that the

writ appeal has become infructuous.

3. Writ appeal is accordingly dismissed as infructuous.

Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to costs.

______________________________________ UJJAL BHUYAN, CJ

______________________________________ C.V.BHASKAR REDDY, J 27.09.2022 vs

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