D.Prabhakar Rao, Karimnagar Dist vs The Govt Ofap.,Agriculture ...
2022 Latest Caselaw 4948 Tel

Citation : 2022 Latest Caselaw 4948 Tel
Judgement Date : 27 September, 2022

Telangana High Court

D.Prabhakar Rao, Karimnagar Dist vs The Govt Ofap.,Agriculture ... on 27 September, 2022

Bench: Ujjal Bhuyan, C.V. Bhaskar Reddy

     THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                     AND
      THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY


               WRIT APPEAL No.176 of 2014

JUDGMENT:   (Per the Hon'ble the Chief Justice Ujjal Bhuyan)



     None appears for the appellant on call, though

Mr. G.Arun Kumar, learned Government Pleader

appears for respondents No.1 to 3 and Ms. Madhavi,

learned counsel appears for respondent No.4.

2. We find that the subject matter of the writ appeal

is regarding appointment of person in charge of

respondent No.4, which pertains to the year 2013.

3. That being the position, no live issue survives for

adjudication.

4. Writ appeal is accordingly dismissed as

infructuous.

Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to

costs.

______________________________________ UJJAL BHUYAN, CJ