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E. Mahender Goud, R.R.Dist. vs Smt. E. Mamata, R.R.Dist. Ano
2022 Latest Caselaw 4920 Tel

Citation : 2022 Latest Caselaw 4920 Tel
Judgement Date : 26 September, 2022

Telangana High Court
E. Mahender Goud, R.R.Dist. vs Smt. E. Mamata, R.R.Dist. Ano on 26 September, 2022
Bench: G.Radha Rani
     THE HONOURABLE DR. JUSTICE G. RADHA RANI

      CRIMINAL REVISION CASE No. 1654 OF 2016


ORDER:

This Criminal Revision Case is filed challenging the

judgment and order dated 27.01.2016 in M.C.No.57 of 2010

passed by the Judge Family Court at L.B.Nagar.

2. Learned counsel for the petitioner submitted that the

arrears were not paid by the petitioner as directed by this Court

on 28.06.2016.

3. Hence, the Criminal Revision Case is dismissed, due to

non-compliance of the order of this Court.

4. As a sequel, miscellaneous petitions, pending if any, shall

stand closed.

____________________ Dr. G. Radha Rani,J

Date: 26.09.2022 ss/tu

 
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