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A.P. State Road Transport ... vs P. Vijayavardhan Raju And 2 Others
2022 Latest Caselaw 4908 Tel

Citation : 2022 Latest Caselaw 4908 Tel
Judgement Date : 26 September, 2022

Telangana High Court
A.P. State Road Transport ... vs P. Vijayavardhan Raju And 2 Others on 26 September, 2022
Bench: N.Tukaramji
                THE HON'BLE SRI JUSTICE N.TUKARAMJI


                         MACMA No.1626 of 2012


JUDGMENT

The matter was withdrawn b3efore the Lok Adalat and

consequent to the withdrawal, Award has been passed by the Lok

Adalat.

Accordingly, this MACMA is disposed of in terms of Award

passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in this

appeal shall stand closed.

_________________________ JUSTICE N.TUKARAMJI

Date: 26.09.2022

Shr/MNV THE HONOURABLE SRI JUSTICE N.TUKARAMJI

MACMA No.1626 OF 2012

Date: 26.09.2022 Shr/MNV

 
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