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Apsrtc, Rep.By Its Md, ... vs Banda Sammaiah
2022 Latest Caselaw 4904 Tel

Citation : 2022 Latest Caselaw 4904 Tel
Judgement Date : 26 September, 2022

Telangana High Court

Apsrtc, Rep.By Its Md, ... vs Banda Sammaiah on 26 September, 2022

Bench: N.Tukaramji

                THE HON'BLE SRI JUSTICE N.TUKARAMJI


                             MACMA No.514 of 2011


JUDGMENT

The matter was withdrawn b3efore the Lok Adalat and

consequent to the withdrawal, Award has been passed by the Lok

Adalat.

Accordingly, this MACMA is disposed of in terms of Award

passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in this

appeal shall stand closed.

_________________________ JUSTICE N.TUKARAMJI

Date: 26.09.2022

Shr/MNV THE HONOURABLE SRI JUSTICE N.TUKARAMJI

MACMA No.514 OF 2011

Date: 26.09.2022 Shr/MNV

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