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M/S.Reliance General Insurance ... vs G.Devamma
2022 Latest Caselaw 4826 Tel

Citation : 2022 Latest Caselaw 4826 Tel
Judgement Date : 21 September, 2022

Telangana High Court

M/S.Reliance General Insurance ... vs G.Devamma on 21 September, 2022

Bench: Pulla Karthik

               THE HON'BLE SRI JUSTICE PULLA KARTHIK


                             MACMA No.225 of 2019


JUDGMENT

During the pendency of the appeal, the matter was referred to

the Lok Adalat, and the same was settled before the Lok Adalat, vide

Award dated 13.08.2022.

Accordingly, the MACMA is disposed of, in terms of the award

passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in this

appeal shall stand closed.

________________________________

SRI JUSTICE PULLA KARTHIK

Date: 21.09.2022

Ssn THE HONOURABLE SRI. JUSTICE PULLA KARTHIK

MACMA No. 225 OF 2019

Date:21.09.2022 ssn

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