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The Reliance General Insurance ... vs Katkam Rajender And 5 Others
2022 Latest Caselaw 4823 Tel

Citation : 2022 Latest Caselaw 4823 Tel
Judgement Date : 21 September, 2022

Telangana High Court
The Reliance General Insurance ... vs Katkam Rajender And 5 Others on 21 September, 2022
Bench: Pulla Karthik
               THE HON'BLE SRI JUSTICE PULLA KARTHIK


                             MACMA No.163 of 2020


JUDGMENT

During the pendency of the appeal, the matter was referred to

the Lok Adalat, and the same was settled before the Lok Adalat, vide

Award dated 13.08.2022.

Accordingly, the MACMA is disposed of, in terms of the award

passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in this

appeal shall stand closed.

________________________________

SRI JUSTICE PULLA KARTHIK

Date: 21.09.2022

Ssn THE HONOURABLE SRI. JUSTICE PULLA KARTHIK

MACMA No. 163 OF 2020

Date:21.09.2022 ssn

 
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