Citation : 2022 Latest Caselaw 4780 Tel
Judgement Date : 20 September, 2022
THE HONOURABLE SRI JUSTICE SAMUDRALA GOVINDARAJULU
SECOND APPEAL NO.293 OF 2013
JUDGMENT:
The appellant's counsel is absent today also in
spite of listing the matter under the caption of 'for dismissal'.
There is no representation. It appears that the appellants are
not interested to pursue this second appeal.
Accordingly, the second appeal is dismissed.
____________________ SAMUDRALA GOVINDARAJULU, J 3rd April,2013.
Dv/Rns
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