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B Ramachander Goud, Ranga Reddy ... vs President, T C S Toddy Shop., Ranga ...
2022 Latest Caselaw 4777 Tel

Citation : 2022 Latest Caselaw 4777 Tel
Judgement Date : 20 September, 2022

Telangana High Court
B Ramachander Goud, Ranga Reddy ... vs President, T C S Toddy Shop., Ranga ... on 20 September, 2022
Bench: Ujjal Bhuyan, C.V. Bhaskar Reddy
      THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                       AND
         THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY


               WRIT APPEAL No.764 of 2012

JUDGMENT:     (Per the Hon'ble the Chief Justice Ujjal Bhuyan)



     None appears for the appellants on call, though

Mr. G.Arun Kumar, learned Government Pleader for

Prohibition & Excise is present for respondents No.2

and 3.

2. We find that toddy licence granted in this case

was valid up to 31.03.2007 and it was extended

thereafter by six months. Thereafter, new excise policy

also came into force with effect from 01.10.2007.

3. Therefore, according to us, nothing survives for

adjudication in this writ appeal.

4. Writ appeal is accordingly disposed of.

Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to

costs.

______________________________________ UJJAL BHUYAN, CJ

______________________________________ C.V.BHASKAR REDDY, J

20.09.2022 vs

 
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