K Raghunadha Rao, Warangal vs K N Lalitha, Warangal
2022 Latest Caselaw 4733 Tel

Citation : 2022 Latest Caselaw 4733 Tel
Judgement Date : 19 September, 2022

Telangana High Court

K Raghunadha Rao, Warangal vs K N Lalitha, Warangal on 19 September, 2022

Bench: G Sri Devi, M.G.Priyadarsini

                 THE HON'BLE JUSTICE G. SRI DEVI
                                    AND
         THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

                           F.C.A.No. 315 of 2017
JUDGMENT: (Per Hon'ble Justice G. Sridevi)

       Although the matter pertains to 2017 and it was posted

under the caption "for Orders", there is no representation on

behalf of the appellant.           Hence, it is presumed that the

appellant is not interested in prosecuting the appeal.


       Accordingly, the appeal is dismissed for non-prosecution.

There shall be no order as to costs.


       Miscellaneous petitions, if any pending, shall stand closed.



                                                        ____________
                                                        G. SRI DEVI, J


                                             _______________________
                                             SMT. M.G.PRIYADARSINI, J
19.09.2022

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