Sri Amit Kumar Agarwal, vs M/S.Om Sai Weigh Bridge, 3 Others
2022 Latest Caselaw 4714 Tel

        THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                      AND
        THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY


              WRIT APPEAL No.356 of 2011



JUDGMENT:    (Per the Hon'ble the Chief Justice Ujjal Bhuyan)



      None has appeared for the appellant, though

Mr.   Yogesh,       learned          counsel           has      appeared   for

respondent No.1.

2. We have perused the order dated 15.04.2011

passed by the learned Single Judge in W.P.No.20487 of

2010. The said writ petition was heard along with

several other writ petitions. Writ Appeals arising out of

those writ petitions were dismissed as infructuous by

separate orders on 15.09.2022.

3. Consequently, this writ appeal is also dismissed

as infructuous. No costs.

Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to

costs.

______________________________________ UJJAL BHUYAN, CJ

______________________________________ C.V.BHASKAR REDDY, J

16.09.2022 vs