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The Assistant Scy,Rta,Rr Dist, ... vs S.Krishna,Rr Dist
2022 Latest Caselaw 4690 Tel

Citation : 2022 Latest Caselaw 4690 Tel
Judgement Date : 15 September, 2022

Telangana High Court
The Assistant Scy,Rta,Rr Dist, ... vs S.Krishna,Rr Dist on 15 September, 2022
Bench: Ujjal Bhuyan, C.V. Bhaskar Reddy
          THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN

AND THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY W.A.No. 341 of 2011 JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)

Heard Mr. Venkata Raghu Ramulu, learned Government

Pleaded for Transport appearing for the appellants.

Learned Government Pleader fairly submits that the writ

appeal has become infructuous.

In view of above, the writ appeal is dismissed as infructuous.

No costs.

As a sequel, miscellaneous petitions, pending if any, stand

dismissed.

__________________ UJJAL BHUYAN, CJ

_______________________ C.V.BHASKAR REDDY, J Date: 15.09.2022 LUR

 
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