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Sri Amit Kumar Agarwal, R.R. ... vs S. Pandu Ranga Reddy, Hyderabad 3 ...
2022 Latest Caselaw 4689 Tel

Citation : 2022 Latest Caselaw 4689 Tel
Judgement Date : 15 September, 2022

Telangana High Court

Sri Amit Kumar Agarwal, R.R. ... vs S. Pandu Ranga Reddy, Hyderabad 3 ... on 15 September, 2022

Bench: Ujjal Bhuyan, C.V. Bhaskar Reddy

          THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN

AND THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY W.A.Nos.346 & 347 of 2011 COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)

Heard Mr. Y.Nagaiah, learned counsel representing

Mr. N.Bharat Babu, learned counsel for the appellant.

It is submitted that nothing survives in these appeals for

adjudication.

Therefore, the writ appeals are dismissed as infructuous. No

costs.

As a sequel, miscellaneous petitions, pending if any, stand

dismissed.

__________________ UJJAL BHUYAN, CJ

_______________________ C.V.BHASKAR REDDY, J Date: 15.09.2022 LUR

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