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Sri Amit Kumar Agarwal, Kothapet, ... vs N. Pulla Reddy, Rr Dist. 4 Others
2022 Latest Caselaw 4686 Tel

Citation : 2022 Latest Caselaw 4686 Tel
Judgement Date : 15 September, 2022

Telangana High Court
Sri Amit Kumar Agarwal, Kothapet, ... vs N. Pulla Reddy, Rr Dist. 4 Others on 15 September, 2022
Bench: Ujjal Bhuyan, C.V. Bhaskar Reddy
          THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN

AND THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY W.A.No. 355 of 2011 JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)

None appears for the parties.

We have perused the order dated 15.04.2011 passed by the

learned Single Judge in W.P.No.21758 of 2010. The said writ

petition was heard along with several other writ petitions. Writ

Appeals arising out of those writ petitions have been dismissed as

infructuous by separate orders passed today.

Consequently, this writ appeal is also dismissed as

infructuous. No costs.

As a sequel, miscellaneous petitions, pending if any, stand

dismissed.

__________________ UJJAL BHUYAN, CJ

_______________________ C.V.BHASKAR REDDY, J Date: 15.09.2022 LUR ::2::

 
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