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The Telangana State Road ... vs Smt.B.Kavitha
2022 Latest Caselaw 4674 Tel

Citation : 2022 Latest Caselaw 4674 Tel
Judgement Date : 15 September, 2022

Telangana High Court

The Telangana State Road ... vs Smt.B.Kavitha on 15 September, 2022

Bench: A.Santhosh Reddy

      HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

                    MACMA.No.2847 of 2018

JUDGMENT:

This appeal is preferred by the appellant-Corporation and

the matter was referred to the Lok-Adalat on 13.08.2022 and

award was passed.

In terms of the award passed before Lok-Adalat, this

appeal is disposed of. Pending miscellaneous applications, if

any, shall stand closed.

__________________________ A.SANTHOSH REDDY,J 15.09.2022 Nvl

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