Citation : 2022 Latest Caselaw 4672 Tel
Judgement Date : 15 September, 2022
HONOURABLE SRI JUSTICE A.SANTHOSH REDDY MACMA.No.69 of 2016 JUDGMENT:
Learned counsel for the appellant seeks permission of this Court to withdraw the appeal. Permission is accorded.
Accordingly, this appeal is dismissed as_ withdrawn.
Pending miscellaneous applications, if any, shall stand closed.
A.SANTHOSH REDDY,J 15.09.2022
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