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M/S Reliance General Insurance ... vs Kummari Shiva Kumar And Another
2022 Latest Caselaw 4662 Tel

Citation : 2022 Latest Caselaw 4662 Tel
Judgement Date : 15 September, 2022

Telangana High Court
M/S Reliance General Insurance ... vs Kummari Shiva Kumar And Another on 15 September, 2022
Bench: N.Tukaramji
          THE HONOURABLE SRI JUSTICE N. TUKARAMJI

                    M.A.C.M.A.No.2455 of 2011

JUDGMENT:

The matter was withdrawn before the Lok Adalat and consequent

to the withdrawal, Award has been passed by the Lok Adalat.

Accordingly, this MACMA is disposed of in terms of the Award

passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions pending if any, shall stand

closed.

_______________ N. TUKARAMJI, J

Date: 15.09.2022 gvl/plp

 
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