Telangana High Court
Gudibandi Vema Reddy, vs Gudibandi Venkata Subrahmanyam ... on 14 September, 2022
Bench: G.Anupama Chakravarthy
IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH
AT HYDERABAD
THURSDAY THE FIFTEENTH DAY OF DECEMBER
TWO THOUSAND AND ELEVEN
:PRESENT:
THE HON'BLE SRI JUSTICE: NOOTY RAMAMOHANA RAO
SECOND APPEAL NO: 808 of 2011
(Appeal under Section 100 of C.P.C against the judgment and Decree of the
Court of the Additional District Judge, Family Court, Khammam, made in A.S. No.
18 of 2010, dated 07-04-2011, confirming the judgment and decree of the Court of
the Principal Senior Civil Judge, Kothagudem, passed in O.S. No. 345 of 2005,
dated 13-12-2007;
Between:
Gudibandi Vema Reddy, S/o Venkatarami Reddy
..... Appellant/Appellant/Defendant No.3
AND
1. Gudibandi Venkata Subrahmanyam Reddy, S/o. Janakirami Reddy, R/o.
Kollipara Village & Mandal, Guntur District.
Respondent/Respondent No.1/Plaintiff
2. Gudibandi Venkatarami Reddy, (Died)
3. Gudibandi Janakirami Reddy, S/o. Venkatarami Reddy, R/o. Kollipara Village
& Mandal, Guntur District.
Respondents/Respondents 2 & 3/Defendants 1 & 2
4. Cheedepudi Krishna Reddy, S/o. Veera Reddy
5. Sreekakolanu Siva Rama Mohan, S/o. Narayana
6. Sreekakolanu Chandra Mohan, S/o. Narayana
7. Bheemavarapu Chimpa Reddy, S/o. Narasimha Reddy
8. Bheemavarapu Venkateswara Reddy, S/o. Narasimha Reddy
9. A. Venkata Reddy, S/o. Rami Reddy
10. Aremanda Koti Reddy, S/o. Rami Reddy
11. Banothu Basivi Reddy, S/o. Nagi Reddy
12. Malleolu Govindamma, W/o. Bhushanam
13. B. Nagi Reddy, S/o. Rami Reddy
14. Konda Nagarathnam, W/o. Koti Reddy
15. Aremanda Seshi Reddy, S/o. Subba Reddy
16. Sangala Aruna, W/o. Seshi Reddy
17. Uppala Pitchaiah, S/o. Muthyam
18. Bheemavarapu Yella Reddy, S/o. Veera Reddy
19. Bheemavarapu Santhisri, W/o. Veera Reddy
20. Manne Amaraiah, S/o. Kotaiah
21. Bheemireddy Subba Reddy, S/o. Appi Reddy
22. Banothu Nagi Reddy, S/o. Late Nagi Reddy
23. Mupppidi Saradha, W/o. Jagan Mohan Reddy
Respondents/Respondents 4- 23/Defendants 4-23
24. Adapa Narayana Reddy, S/o. Venkatappa Reddy, R/o Thummuru, Kollipara
Mandal, Guntur District.
25. Konam Sai Prasanna Rani @ Sri Prasanna, W/o. Obula Reddy, R/o Tenali,
Guntur District.
.....Respondents/Respondents 24 & 25/Defendants 24 & 25
(The Respondents 4 to 23 are not necessary parties to this appeal as the main
suit itself was given up by the first respondent/plaintiff against them)
(Contd. 2. )
2.
The petition coming on for hearing, upon perusing the grounds filed herein
and the orders of the High Court dated 23.9.2011, 5-11-2011 and 3-12-2011 made
herein and upon hearing the arguments of Sri Hari Sreedhar, Advocate for the
Appellant, and Sri A. Suryanarayana, Advocate for the Respondent No.1, and Sri
P.R. Prasad, Advocate for Respondent No.2, the Court made the following.
ORDER :
"Interim order granted on 23-09-2011 and extended on 05-11-2011
and 03-12-2011 shall stand extended by a further period of two weeks.
At request of Sri. P.R.Prasad, post next week."
ASSISTANT
REGISTRAR
// TRUE COPY//
for ASSISTANT
REGISTRAR
To
1. The Additional District Judge, Family Court, Khammam.
2. The Principal Senior Civil Judge, Kothagudem, Khammam District.
3. One CC to Sri Hari Sreedhar, Advocate (OPUC)
4. One CC to Sri A. Suryanarayana, Advocate (OPUC)
5. One CC to Sri P.R. Prasad, Advocate (OPUC)
6. One spare copy.
BRT
HIGH COURT
NRR,J
DATED: 15-12-2011
NOTE: POST NEXT WEEK
ORDER
S.A.NO. 808 OF 2011
EXTENSION OF INTERIM ORDER
HIGH COURT
BRT
DRAFTED ON : 20-12-2011
NRR,J
DATED: 15-12-2011
NOTE: POST NEXT WEEK
ORDER
S.A.NO. 808 OF 2011
EXTENSION OF INTERIM ORDER
