Smt. E. Raja Mani vs B. Satyanarayana
2022 Latest Caselaw 4609 Tel

                IN THE HIGH COURT OF JUDICATURE, ANDHRA
                       PRADESH AT HYDERABAD

                               PRESENT
                   THE HON'BLE SRI JUSTICE K.C.BHANU

                             A.S.No.535 OF 2006

                               Date:29.03.2011


Between:-

E.Raja Mani and others




                                                   ..Appellants/Plaintiffs
And

Burma Satyanarayana and others

                                             .. Respondents/Defendants

JUDGMENT:-

None appears for the appellants/plaintiffs and there is no

representation on their behalf. Previously also, as none appeared on

15-03-2011, the matter was directed to be listed under the caption "For

dismissal". Therefore, the appellants are not evincing any interest in

prosecuting their case.

The Appeal Suit is, accordingly, dismissed for default. No costs.

_​​_____________________ JUSTICE K.C.BHANU 29th March, 2011 AMD

THE HON'BLE SRI JUSTICE K.C.BHANU

A.S.No.535 OF 2006

Date:29.03.2011

AMD