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Shriram General Insurnace ... vs Pathivath Shankar
2022 Latest Caselaw 4551 Tel

Citation : 2022 Latest Caselaw 4551 Tel
Judgement Date : 12 September, 2022

Telangana High Court

Shriram General Insurnace ... vs Pathivath Shankar on 12 September, 2022

Bench: A.Santhosh Reddy

      HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

                   MACMA.No.3001 of 2018

JUDGMENT:

Since, there was no representation for the appellant on

25.08.2022, the matter was directed to be posted under the

caption "for dismissal" on 05.09.2022. On 05.09.2022 and

today also, though the matter is listed under the dismissal

caption, there is no representation for the appellant. It appears

that the appellant is not interested to prosecute the matter.

Therefore, the appeal is dismissed for non-prosecution.

Pending miscellaneous applications, if any, shall stand closed.

__________________________ A.SANTHOSH REDDY,J 12.09.2022 Nvl

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