Ts Industrial Infrastructure ... vs The Indian Railway Welfare ...
2022 Latest Caselaw 4546 Tel

Citation : 2022 Latest Caselaw 4546 Tel
Judgement Date : 12 September, 2022

Telangana High Court

Ts Industrial Infrastructure ... vs The Indian Railway Welfare ... on 12 September, 2022

Bench: Ujjal Bhuyan, C.V. Bhaskar Reddy

      THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                      AND
       THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY


              WRIT APPEAL No.257 of 2020

JUDGMENT:    (Per the Hon'ble the Chief Justice Ujjal Bhuyan)



      Heard Mr. A.Sanjeev Kumar, learned counsel for the

appellants and Mr. K.V.Simhadri, learned Senior Counsel

appearing for the respondent.

2. In view of the common judgment passed today in

W.A.Nos.1187 of 2018, 481 of 2019, 484 of 2019 and 285

of 2020, no order is called for in this writ appeal.

3. Writ appeal is accordingly disposed of.

Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to costs.

______________________________________ UJJAL BHUYAN, CJ

______________________________________ C.V.BHASKAR REDDY, J 12.09.2022 vs

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