M/S Yashoda Hospitals, Rep. By Its ... vs Bhavya Health Services Private ...
2022 Latest Caselaw 4544 Tel

Citation : 2022 Latest Caselaw 4544 Tel
Judgement Date : 12 September, 2022

Telangana High Court

M/S Yashoda Hospitals, Rep. By Its ... vs Bhavya Health Services Private ... on 12 September, 2022

Bench: Ujjal Bhuyan, C.V. Bhaskar Reddy

      THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                        AND
       THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY


                WRIT APPEAL No.189 of 2014

JUDGMENT:      (Per the Hon'ble the Chief Justice Ujjal Bhuyan)



     Ms. Zainab Khan, learned counsel for the appellant

submits that the matter has become infructuous.


     In view of the above, writ appeal is dismissed as

infructuous.


     Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to costs.




                                      ______________________________________
                                               UJJAL BHUYAN, CJ




                                      ______________________________________
                                            C.V.BHASKAR REDDY, J


12.09.2022

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