Edula Sumitra And 3 Others vs Edula Laxmareddy And 10 Others
2022 Latest Caselaw 4515 Tel

            HONOURABLE SRI JUSTICE P.NAVEEN RAO
                             &
           HONOURABLE SRI JUSTICE J.SREENIVAS RAO


                   APPEAL SUIT NO.98 OF 2020

                         Date: 08.09.2022

Between:

Edula Sumitra, w/o. late Ram Reddy,
Aged about 56 years, Occu: Agriculture,
r/o.Nagaram villge, via Shamshabad,
Maheshwaram Mandal, Ranga Reddy
District and others.
                                               ..... Appellants/
                                                     plaintiffs
            and

Edula Laxmareddy s/o.late Papireddy,
Aged about 48 years, occu : Agriculture,
r/o.Maheshwaram Mandal,
Ranga Reddy district and others.
                                               .....Respondents

The Court made the following:

HONOURABLE SRI JUSTICE P.NAVEEN RAO & HONOURABLE SRI JUSTICE J.SREENIVAS RAO

APPEAL SUIT NO.98 OF 2020

JUDGMENT: (per Hon'ble Sri Justice P.Naveen Rao)

Learned counsel for the appellants seeks leave of the Court to

withdraw the Appeal.

Recording the same, Appeal is dismissed as withdrawn.

Pending miscellaneous petitions, if any, shall stand closed.

_______________________ P.NAVEEN RAO, J

_______________________ J.SREENIVAS RAO, J Date: 08.09.2022 Kkm HONOURABLE SRI JUSTICE P.NAVEEN RAO & HONOURABLE SRI JUSTICE J.SREENIVAS RAO

APPEAL SUIT NO.98 OF 2020

Date: 08.09.2022 kkm