Deccan Cements Limited vs Commissioner Of Commercial Taxes
2022 Latest Caselaw 4513 Tel

Citation : 2022 Latest Caselaw 4513 Tel
Judgement Date : 8 September, 2022

Telangana High Court

Deccan Cements Limited vs Commissioner Of Commercial Taxes on 8 September, 2022

Bench: Shameem Akther, E.V. Venugopal

     THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
                       AND
     THE HON'BLE SRI JUSTICE E.V. VENUGOPAL

             SPECIAL APPEAL No.2 OF 2013

JUDGMENT: (Per Hon'ble Dr.SA,J)

      Learned counsel for the appellant filed a letter, dated

30.08.2022

, before the Registry seeking permission of this

Court to withdraw the appeal.

2. Permission is accorded.

3. Accordingly, the appeal is dismissed as withdrawn.

Miscellaneous Petitions, if any, pending in this appeal

shall stand closed. There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

__________________ E.V. VENUGOPAL, J Date: 08.09.2022 MD

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