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Bharat Heavy Electrical Limited vs Gvk Power Goindwal Sahib Limited
2022 Latest Caselaw 4512 Tel

Citation : 2022 Latest Caselaw 4512 Tel
Judgement Date : 8 September, 2022

Telangana High Court
Bharat Heavy Electrical Limited vs Gvk Power Goindwal Sahib Limited on 8 September, 2022
Bench: P Naveen Rao, J Sreenivas Rao
            HONOURABLE SRI JUSTICE P.NAVEEN RAO
                             &
           HONOURABLE SRI JUSTICE J.SREENIVAS RAO


   COMMERCIAL COURT APPEAL NOs.59 of 2018 & 2 of 2019

                          Date: 08.09.2022


COMCA No.59 of 2018:

Between:

Bharat Heavy Electricals Limited,
Having its Regd.Office at BHEL House,
Siri Fort, New Delhi, rep.by its General
Manager (Power SectorMarketing),
G.Murali, s/o.v.Gopalakrishna Rao,
Aged about 54 yeas, r/o.New Delhi.

                                              ..... Appellant/
                                                   Petitioner
            and

GVK Power (Goindwal Sahib) Limited,
Paigah House, 156-159, Sardar Patel Road,
Secunderabad and another.
                                             .....Respondents

The Court made the following:

HONOURABLE SRI JUSTICE P.NAVEEN RAO & HONOURABLE SRI JUSTICE J.SREENIVAS RAO

COMMERCIAL COURT APPEAL NOs.59 of 2018 & 2 of 2019

COMMON JUDGMENT: (per Hon'ble Sri Justice P.Naveen Rao)

These two appeals are preferred challenging the interlocutory

orders of the Commercial Court in application filed under Section 9 of

the Arbitration and Conciliation Act, 1996 pending commencement

and conclusion of the arbitral proceedings.

2. Court is informed that arbitral proceedings are at the advance

stage i.e., at the stage of submission of final arguments by both

parties scheduled today and tomorrow.

3. Having regard to the fact that Commercial Court passed

interlocutory orders as early as 08.11.2018, almost four years back,

we are not inclined to pass orders in these appeals. Granting liberty

to the appellants to avail remedy after arbitration proceedings are

concluded, Appeals are disposed of. Pending miscellaneous petitions,

if any, shall stand closed.

_______________________ P.NAVEEN RAO, J

_______________________ J.SREENIVAS RAO, J Date: 08.09.2022 Kkm HONOURABLE SRI JUSTICE P.NAVEEN RAO & HONOURABLE SRI JUSTICE J.SREENIVAS RAO

COMMERCIAL COURT APPEAL NOs.59 of 2018 & 2 of 2019

Date: 08.09.2022 kkm

 
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