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Reliance General Insurance ... vs Thirunagari Ushari 3 Others
2022 Latest Caselaw 4457 Tel

Citation : 2022 Latest Caselaw 4457 Tel
Judgement Date : 7 September, 2022

Telangana High Court
Reliance General Insurance ... vs Thirunagari Ushari 3 Others on 7 September, 2022
Bench: A.Santhosh Reddy
      HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

                   MACMA.No.1502 of 2016

JUDGMENT:

This appeal is preferred by the appellant-Insurance

Company and the matter was referred to the Lok-Adalat on

13.08.2022 and award was passed.

In terms of the award passed before Lok-Adalat, this

appeal is disposed of. Pending miscellaneous applications, if

any, shall stand closed.

__________________________ A.SANTHOSH REDDY,J 07.09.2022 Nvl

 
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