Citation : 2022 Latest Caselaw 4451 Tel
Judgement Date : 7 September, 2022
HONOURABLE SRI JUSTICE A.SANTHOSH REDDY
MACMA.No.1115 of 2016
JUDGMENT:
None represented the appellant inspite of listing of matter
under the caption "for dismissal" for two times. It appears that
the appellant is not interested to prosecute the matter.
Accordingly, the appeal is dismissed for non-prosecution.
Pending miscellaneous applications, if any, shall stand closed.
__________________________ A.SANTHOSH REDDY,J 07.09.2022 Nvl
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