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Syed Mahboob Ali, vs Gram Panchayat, Kamareddy Now ...
2022 Latest Caselaw 4418 Tel

Citation : 2022 Latest Caselaw 4418 Tel
Judgement Date : 6 September, 2022

Telangana High Court

Syed Mahboob Ali, vs Gram Panchayat, Kamareddy Now ... on 6 September, 2022

Bench: M.Laxman

THE HON'BLE SRI JUSTICE T. SUNIL CHOWDARY
SECOND APPEAL No.354 OF 2005
JUDGMENT:

None appeared for the appellants nor there was any

representation made on their behalf.

Hence the appeal is dismissed for default. No order as to costs. As a sequel, miscellaneous petitions, if any

pending, shall stand closed.

T. SUNIL CHOWDARY, J.

Date: 16" April, 2014.

Kvsn

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