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Miryala Manjula /Lavanya vs A.Srinivas
2022 Latest Caselaw 4388 Tel

Citation : 2022 Latest Caselaw 4388 Tel
Judgement Date : 5 September, 2022

Telangana High Court
Miryala Manjula /Lavanya vs A.Srinivas on 5 September, 2022
Bench: A.Santhosh Reddy
      HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

                    MACMA.No.245 of 2018

JUDGMENT:

This appeal is preferred by the appellants-claimants and

the matter was referred to the Lok-Adalat on 12.03.2022 and

award was passed.

In terms of the award passed before Lok-Adalat, this

appeal is disposed of. Pending miscellaneous applications, if

any, shall stand closed.

__________________________ A.SANTHOSH REDDY,J 05.09.2022 Nvl

 
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