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R.K. Pawar vs P.Gangadhar
2022 Latest Caselaw 5516 Tel

Citation : 2022 Latest Caselaw 5516 Tel
Judgement Date : 31 October, 2022

Telangana High Court
R.K. Pawar vs P.Gangadhar on 31 October, 2022
Bench: G.Anupama Chakravarthy
               THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY

                               S.A.No.568 of 2015

JUDGMENT:

When the matter was listed on 11.02.2022, it was reported that Sri T.

Viswanandha Sastry, the learned counsel for the appellant is no more.

Therefore, notice was issued to the appellant returnable within two weeks

and the matter was directed to be posted on 24.03.2022.

Till date, none appeared for the appellant, though the matter underwent

in numerous adjournments.

Therefore, the second appeal is dismissed for default and for non-

prosecution.

Pending Miscellaneous applications, if any, shall stand closed.

__________________________ G.ANUPAMA CHAKRAVARTHY, J Date: 31.10.2022

SSM/LK

 
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