Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Deekonda Pochaiah, vs V. Nagaraju,
2022 Latest Caselaw 5498 Tel

Citation : 2022 Latest Caselaw 5498 Tel
Judgement Date : 29 October, 2022

Telangana High Court

Deekonda Pochaiah, vs V. Nagaraju, on 29 October, 2022

Bench: Pulla Karthik

 THE HON'BLE SRI JUSTICE A.RAMALINGESWARA RAO

                  M.A.C.M.A.No.2223 OF 2005

JUDGMENT:

The appellants were absent on 18.1.2016 and even

today also, when the case is posted under the caption "For orders", none appeared for the appellants.

2. Hence, the appeal is dismissed for non-prosecution. There shall be no order as to costs.

3. Miscellaneous Petitions pending, if any, in this appeal shall stand closed.

______________________________________ JUSTICE A.RAMALINGESWARA RAO

Date: 25.1.2016 AMD

THE HON'BLE SRI JUSTICE A.RAMALINGESWARA RAO M.A.C.M.A.No.2223 OF 2005

DATE: 25.1.2016

AMD

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IDRC