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N.Krishna vs Yenugu Ramulu
2022 Latest Caselaw 5495 Tel

Citation : 2022 Latest Caselaw 5495 Tel
Judgement Date : 29 October, 2022

Telangana High Court

N.Krishna vs Yenugu Ramulu on 29 October, 2022

Bench: G.Anupama Chakravarthy

THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY
                   S.A.No.1226 of 2013
JUDGMENT:

It is reported by the learned counsel for the appellant,

that the sole appellant died and LRs of the sole appellant

are not brought on record till date.

Therefore, the second appeal is dismissed as abated.

No order as to costs.

Pending miscellaneous applications, if any, shall

stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 29.10.2022 Lk/ssm

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