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T Surender Rao vs R Ramakrishnam Raju
2022 Latest Caselaw 5450 Tel

Citation : 2022 Latest Caselaw 5450 Tel
Judgement Date : 28 October, 2022

Telangana High Court
T Surender Rao vs R Ramakrishnam Raju on 28 October, 2022
Bench: G.Anupama Chakravarthy
  HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

                   SECOND APPEAL No.925 of 2014
JUDGMENT :

Smt. Preeti Pawar representing the learned counsel for the

appellant Sri Srikanth Hariharan, reported that the matter was settled

between the parties outside the Court and she may be permitted to

withdraw the appeal, and an endorsement is also made on the docket to

that effect.

In view of the above, the second appeal is dismissed as

withdrawn. No order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

_______________________________ G. ANUPAMA CHAKRAVARTHY, J.

Date: 28.10.2022 KRR/LK THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY

S.A.No.925 of 2014

Date: 28.10.2022

KRR/LK

 
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