Sampathi Ramachadra Reddy, vs Sampathi Rama Swamy Reddy Died Per ...
2022 Latest Caselaw 5449 Tel

Citation : 2022 Latest Caselaw 5449 Tel
Judgement Date : 28 October, 2022

Telangana High Court

Sampathi Ramachadra Reddy, vs Sampathi Rama Swamy Reddy Died Per ... on 28 October, 2022

Bench: G.Anupama Chakravarthy

  HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

                 SECOND APPEAL No.1374 of 2012
JUDGMENT :

When the matter was taken up for hearing on 27.10.2022, there

was no representation for the appellant in the forenoon as well as in the

afternoon, therefore, the matter was ordered to be posed under the

caption "for dismissal".

Today i.e., 28.10.2022, though the matter is listed under the

caption "for dismissal", there is no representation for the appellant when

the matter is called in the forenoon as well as in the afternoon.

Therefore, the Second Appeal is dismissed for default and for

non-prosecution. No order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

_______________________________ G. ANUPAMA CHAKRAVARTHY, J.

Date: 28.10.2022 KRR/LK THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY

S.A.No.1374 of 2012

Date: 28.10.2022

KRR/LK

Sampathi Ramachadra Reddy, vs Sampathi Rama Swamy Reddy Died Per ...
2022 Latest Caselaw 5449 Tel

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