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Mailaram Yadamma And 2 Others vs K. Basheer And Another
2022 Latest Caselaw 5408 Tel

Citation : 2022 Latest Caselaw 5408 Tel
Judgement Date : 27 October, 2022

Telangana High Court

Mailaram Yadamma And 2 Others vs K. Basheer And Another on 27 October, 2022

Bench: G.Anupama Chakravarthy

THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY
                M.A.C.M.A.No.115 of 2012
JUDGMENT:

This appeal preferred by the appellants/claimants,

was referred to the Lok-Adalat on 12.03.2022 and an

award was passed.

Therefore, this appeal is disposed of in terms of the

award dated 12.03.2022 passed in the Lok-Adalat.

Pending miscellaneous applications, if any, shall

stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 27.10.2022

KRR/LK

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