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G.Narender Rao vs Santosh Kumar And 4 Ors
2022 Latest Caselaw 5407 Tel

Citation : 2022 Latest Caselaw 5407 Tel
Judgement Date : 27 October, 2022

Telangana High Court

G.Narender Rao vs Santosh Kumar And 4 Ors on 27 October, 2022

Bench: A.Santhosh Reddy

       HON'BLE SRI JUSTICE A.SANTHOSH REDDY

                        S.A.No.922 of 2018

JUDGMENT:

Learned counsel for the appellant and learned counsel for the

respondents are present.

Learned counsel for the appellant submits that the matter has

become infructuous.

Accordingly, the Second Appeal is dismissed as infructuous.

There shall be no order as to costs.

Miscellaneous petitions, if any, pending shall stand closed.

______________________________ JUSTICE A.SANTHOSH REDDY 27.10.2022 Yvk

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