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Talari Jagan vs Smt. Gujja Vijaya Lakshmi
2022 Latest Caselaw 5406 Tel

Citation : 2022 Latest Caselaw 5406 Tel
Judgement Date : 27 October, 2022

Telangana High Court

Talari Jagan vs Smt. Gujja Vijaya Lakshmi on 27 October, 2022

Bench: A.Santhosh Reddy

   HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

                       S.A.No.253 of 2019

JUDGMENT:

Learned counsel for the appellants and learned counsel for

the respondents are present.

Learned counsel for the appellants seeks permission of this

court to withdraw the second appeal.

While recording the submission of learned counsel for the

appellants, the second appeal is dismissed as withdrawn.

Miscellaneous petitions pending, if any, shall stand closed.

_______________________________ JUSTICE A.SANTHOSH REDDY

Date: 27.10.2022 Yvk/Drm

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